Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Kolahal Niyantran Adhiniyam, 1985

(f)"soft music" means sound produced on or from any of the following instruments, namely :-
(i)sitar, sarangi, ektara, violin, bansi, dilrubam, bin, veena, sarod, jaltarang;
(ii)piano, harmoniyam, gramophone, tabla, khanjari, dholak and mridang;
(iii)transistor, record-player, stereo or radio in so far as musical programmes only are concerned.