Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(k) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006 (k)"Municipal Area" means the territorial area of a Municipal Corporation, Municipal Council or Municipal Panchayat, as the case may be;
