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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(vi) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(vi)a statement showing the names of occupants or holders to whom the new Consolidation holdings are allotted with particulars of field numbers, shares, class of land, tenure area, assessment and encumbrances, if any; and