Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jammu-Kashmir - Subsection Section 11(iii) in Jammu and Kashmir Consumer Protection Rules, 1987 (iii)The honorarium or the salary, as the case my be, and other allowances shall be defrayed out of the contingency fund of the Govt.
