Supreme Court - Daily Orders
M. Ramesh vs The Commandant Sar Cpl, Amberpet on 23 August, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.16 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26464/2019
(Arising out of impugned final judgment and order dated 01-04-2019
in WP No. 25759/2018 passed by the High Court For The State Of
Telangana At Hyderabad)
M. RAMESH Petitioner(s)
VERSUS
THE COMMANDANT SAR CPL, AMBERPET Hyd.& ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.123723/2019-CONDONATION OF DELAY
IN FILING )
Date : 23-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. A. Sirajudeen, Sr. Adv.
Mr. Mohamad Hanbee Shaik, Adv.
Mr. Karri Venkata Reddy, Adv.
Mr. D. Mahesh Babu, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) Signature Not Verified (R.S. NARAYANAN) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR COURT MASTER (NSH) Date: 2019.08.23 16:30:59 IST Reason: