Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Smt.Nanhi Bai vs Municipal Council Damoh Judgement ... on 2 May, 2014

W.P.No.3146/2006(5)

2.5.2014

List along with W.P.No.91/2012 for hearing as group cases in appropriate category. (K. K.Trivedi) judge A.Praj.