Allahabad High Court
Triloki Nath Agarwal And Ors. vs Yogendra Nath Dixit And Ors. on 25 January, 2010
Case :- WRIT - A No. - 42284 of 1992 Petitioner :- Triloki Nath Agarwal And Ors. Respondent :- Yogendra Nath Dixit And Ors. Petitioner Counsel :- A.N.Bhargava,A. Srivastava,Amit Srivastava,Arvind Srivastava,P.K.Misra,R.C. Shukla,S.C. Srivastava Respondent Counsel :- S.P.Pandey,S.C.,S.M.A. Kazmi Hon'ble Sibghat Ullah Khan,J.
Sri C.N. Tripathi, learned counsel has filed vakalatnama on behalf of respondent/ applicant in the review petition. List again showing his name also.
Order Date :- 25.1.2010 NLY