Section 3(1) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963
(1)No employer shall on any day open before 10 a. m. or keep open after 8 p.m. any shop, not mentioned in Schedule II of the Act:Provided that in summer the employer may open before 10 a.m. but not before 9-30 a. m.Explanation. - For the purposes of the above proviso "Summer" means the period from midnight of March 14 to midnight of September 14, in any year :Provided further that shops exclusively or mainly dealing in foodgrains, pulses and oilseeds may open earlier but not before 9 a. m.
