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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(e) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(e)The Undertakings forming part of Holding Undertakings as set out in Schedule 'E' shall stand transferred to and vested in the Holding Company on and from the appointed date to be notified by the State Government subject to the terms and conditions specified in the Act and the Scheme.