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Andhra Pradesh High Court - Amravati

V Venkata Ramana Raju vs V Hemantha Rajulu on 8 May, 2023

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       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: C.C.No.2806 of 2023

                           PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

1. 08.05.2023 DR, J C.C.No.2806 of 2023 Notice before admission. Post after four(4) weeks.

_________ DR, J TM/RSD 2 3