Supreme Court - Daily Orders
Dr. Parmeshwar Dutt Shukla vs Shail Kumari & Others on 20 July, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.43 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19325/2015
(Arising out of impugned final judgment and order dated 16/04/2015
in RA No. 70940/2014 passed by the High Court Of Judicature at
Allahabad)
DR. PARMESHWAR DUTT SHUKLA Petitioner(s)
VERSUS
SHAIL KUMARI & OTHERS Respondent(s)
(With appln.(s) for exemption from filing O.T. and interim relief
and office report)
Date : 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Kavin Gulati, Sr. Adv.
Mr. Rajeev Dubey, Adv.
Mr. Kamlendra Mishra,Adv.
For Respondent(s)
Mr. Sanjay Sharma, Adv.
Mr. Awadhesh Kumar Singh, Adv.
Mr. J.P. Tripathi, Adv.
Mr. Giridhar G. Upadhyay, Adv.
Mr. Bhanwar Pal Singh Jadon, Adv.
Mr. R.D. Upadhyay, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.07.21
09:38:40 EAST
Reason: