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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(ii) in Jammu and Kashmir Consumer Protection Rules, 1987

(ii)The President and the members shall hold office for a period not exceeding 5 years or up to the age of 62 years whichever is earlier, but shall not be eligible for re-appointment.