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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(a) in Bengal Medical Act, 1914

(a)that any [* * * * *] qualification certified by any University, Medical Corporation, examining body or other Institution [within India] is a sufficient guarantee that persons possessing such [* * *] qualification possess the knowledge and skill requisite for the efficient practice of medicine [* * * *], or