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Bombay High Court

Mrs. Gool Rustom Savaksha vs Abdul Rahim B. Attar And Others on 29 June, 2022

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                       (7)-CAC-8-16 & group matters.doc.


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION
          Digitally
          signed by
          BALAJI
                                    CIVIL APPLICATION NO.8 OF 2016
                                                  IN
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:
          2022.06.29
          14:41:46
          +0530               CIVIL REVISION APPLICATION NO.312 OF 2013

                       Abdul Rahim B. Attar
                       Since deceased through legal heirs
                       Ms. Sujatunnisa Abdul Rahim Atgtar & Ors.   ..Applicants

                       IN THE MATTER BETWEEN

                       Abdul Rahim B. Attar
                       Since deceased through legal heirs
                       Ms. Sujatunnisa Abdul Rahim Atgtar & Ors.   ..Applicants
                            Versus
                       Mr. Rustom Savaksha and Ors.                ..Respondents

                                               WITH
                                 CIVIL APPLICATION NO.658 OF 2015
                                                 IN
                           CIVIL REVISION APPLICATION NO.1069 OF 2010

                       Mrs. Gool Rustom Savaksha                   ..Applicant

                       IN THE MATTER BETWEEN

                       Mrs. Gool Rustom Savaksha
                       Since deceased through legal heirs
                       Mrs. Roxanne P. Madon & Ors.                ..Applicant
                            Versus
                       Mr. Abdul Rahim B. Attar & Ors.             ..Respondents

                                               WITH
                                 CIVIL APPLICATION NO.659 OF 2015
                                                 IN
                           CIVIL REVISION APPLICATION NO.1069 OF 2010


                       BGP.                                                 1 of 2
 (7)-CAC-8-16 & group matters.doc.


Abdul Rahim B. Attar and Ors.                   ..Applicant

IN THE MATTER BETWEEN

Mrs. Gool Rustom Savaksha                       ..Applicant
     Versus
Mr. Abdul Rahim B. Attar and Ors.               ..Respondents

Mr. A. S. Rao, for the Applicant in all CACs & Respondents
in CRAs.
None for the Respondents.

                             CORAM : NITIN W. SAMBRE, J.

DATE : 29th JUNE, 2022 P.C.

1. At the request of Mr A. S. Rao, two weeks time is granted to furnish detail synopsis in relation to both the revisions.

2. Stand over to 13th July, 2022.

[NITIN W. SAMBRE, J.] BGP. 2 of 2