Bombay High Court
Mrs. Gool Rustom Savaksha vs Abdul Rahim B. Attar And Others on 29 June, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
(7)-CAC-8-16 & group matters.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally
signed by
BALAJI
CIVIL APPLICATION NO.8 OF 2016
IN
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
2022.06.29
14:41:46
+0530 CIVIL REVISION APPLICATION NO.312 OF 2013
Abdul Rahim B. Attar
Since deceased through legal heirs
Ms. Sujatunnisa Abdul Rahim Atgtar & Ors. ..Applicants
IN THE MATTER BETWEEN
Abdul Rahim B. Attar
Since deceased through legal heirs
Ms. Sujatunnisa Abdul Rahim Atgtar & Ors. ..Applicants
Versus
Mr. Rustom Savaksha and Ors. ..Respondents
WITH
CIVIL APPLICATION NO.658 OF 2015
IN
CIVIL REVISION APPLICATION NO.1069 OF 2010
Mrs. Gool Rustom Savaksha ..Applicant
IN THE MATTER BETWEEN
Mrs. Gool Rustom Savaksha
Since deceased through legal heirs
Mrs. Roxanne P. Madon & Ors. ..Applicant
Versus
Mr. Abdul Rahim B. Attar & Ors. ..Respondents
WITH
CIVIL APPLICATION NO.659 OF 2015
IN
CIVIL REVISION APPLICATION NO.1069 OF 2010
BGP. 1 of 2
(7)-CAC-8-16 & group matters.doc.
Abdul Rahim B. Attar and Ors. ..Applicant
IN THE MATTER BETWEEN
Mrs. Gool Rustom Savaksha ..Applicant
Versus
Mr. Abdul Rahim B. Attar and Ors. ..Respondents
Mr. A. S. Rao, for the Applicant in all CACs & Respondents
in CRAs.
None for the Respondents.
CORAM : NITIN W. SAMBRE, J.
DATE : 29th JUNE, 2022 P.C.
1. At the request of Mr A. S. Rao, two weeks time is granted to furnish detail synopsis in relation to both the revisions.
2. Stand over to 13th July, 2022.
[NITIN W. SAMBRE, J.] BGP. 2 of 2