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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)Each District Council shall be a body corporate (by the name of theDistrict Council), shall have perpetual succession and a common seal and shall by the said name sue and be sued.