Allahabad High Court
Manish Kumar Goswami vs State Of U.P. And 2 Others on 24 August, 2021
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 6353 of 2021 Petitioner :- Manish Kumar Goswami Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ajay Singh Yadav Counsel for Respondent :- C.S.C. Hon'ble Ashwani Kumar Mishra,J.
Writ petition dismissed.
For orders, see order of date passed in Writ-A No. 4924 of 2021 (Sushil Kumar Singh And 127 Others Vs. State Of U.P. And 2 Others).
Order Date :- 24.8.2021 Anil