Kerala High Court
Devishree V vs Kerala University Of Health Sciences on 12 January, 2022
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 30920 OF 2021
PETITIONER/S:
1 ANUJA.S NAIR,
AGED 27 YEARS
D/O. R. SURENDRAN NAIR,
VATTAVILAPADINJATHIL, VADAKKEKARA,
THAZHATHUVADAKU P.O, PATTAZHY,
KOLLAM-691 526,
REGISTRATION NUMBER 130030438.
2 ANGEL BRIGHT,
D/O. BRIGHT,
1/866, SISAN, MUKKAMPALAMODDU,
PANTHAPLAVU, KARAKULAM, VATTAPPARA
P.O, THIRUVANANTHAPURAM-695 028,
REGISTRATION NUMBER 140030538.
3 A.R. ARAVIND KRISHNA,
S/O. RAJASREE C.I, RAJASHRIYAM,
ARUKALICKAL WEST, NEAR AMMAN KOVIL
TEMPLE, ADOOR P.O,
PATHANAMTHITTA-691 523,
REGISTRATION NUMBER 1500 30551.
4 AHALYA S,
D/O. SATHEESAN G,
PACHAMKULATHU, KALLUMMOODU,
KRISHNAPURAM, KAYAMKULAM, ALAPPUZHA
690 502, REGISTRATION NUMBER 1500
30541.
5 JINI REJI,
D/O. REJI K. KURIAKOSE,
KALLETHINYIL, VENKIDA, B.K. PURAM
P.O, THIRUVANIYOOR, ERNAKULAM-682
308, REGISTRATION NUMBER 150030576.
W.P.C No. 30920 of 2021 &
Conn. Cases
2
6 MANU JOSHY,
S/O. P.V. JOSHY, PONPANAL HOUSE,
NJAYAPALLI P.O, THATTEKKAD,
KOTHAMANGALAM, ERNAKULAM 686 681,
REGISTRATION NUMBER 1500 30984.
7 PAVIZHAM B.S,
D/O. SUNIL KUMAR S.,
PAVIZHAM, PARAPADARNNA, CHOWARA
P.O, KOTTUKAL,
THIRUVANANTHAPURAM-695 501,
REGISTRATION NUMBER 150030444
8 THASLIMA BEEGUM K.M,
D/O. AKBER ALI, KOMALAM, MAYAPURA
HOUSE, ANDROTH ISLAND, LAKSHADWEEP
682 551,
REGISTRATION NUMBER 140030178.
BY ADVS.
RAGHUL SUDHEESH
J.LAKSHMI
K.J.GLAXON
A.L.KRISHNA PRIYA
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES,
REPRESENTED BY ITS REGISTRAR,
MEDICAL COLLEGE P.O, THRISSUR 680 596.\
2 THE CONTROLLER OF EXAMINATIONS,
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE P.O, THRISSUR-680 596
3 MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE,
REPRESENTED BY ITS PRINCIPAL,
MANNAM SUGAR MILLS P.O,
REPRESENTED BY ITS PRINCIPAL, PANDALAM,
PATHANAMTHITTA 689 501.
W.P.C No. 30920 of 2021 &
Conn. Cases
3
4 SANTHIGIRI AYURVEDA MEDICAL COLLEGE AND HOSPITAL,
REPRESENTED BY ITS PRINCIPAL, OLASSERY, KODUMBA,
PALAKKAD 678 551.
5 VISHNU AYURVEDA COLLEGE,
REPRESENTED BY ITS PRINCIPAL, KULAPPULLY, SHORANUR,
PALAKKAD 679 122.
6 GOVERNMENT AYURVEDA MEDICAL COLLEGE,
REPRESENTED BY ITS PRINCIPAL, DHANVANTRI NAGAR,
THRIPPUNITHURA, ERNAKULAM-682 301
SRI P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).197/2022, 514/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 197 OF 2022
PETITIONER/S:
1 IRSHADALI T.K.
AGED 25 YEARS
THEKKEDATH KARIPPAYI HOUSE, PALLISSERY,
ANCHACHAVADI P.O., KALIKAVU,
MALAPPURAM - 676 525.
2 HASNA SHERIN K.P.
KALLEKATTUPARAMBIL HOUSE, PULASSERY P.O.,
PALAKKAD - 679 307.
3 ARUN KUMAR K.
KALLINGATHODI HOUSE, CHERUVAYOOR P.O.,
EDAVANAPARA, MALAPPURAM - 673 645.
4 RESHMA RAJAN
KAYYALAYKKAKATH HOUSE, KALLISSERY P.O.,
CHENGANOOR, ALAPPUZHA - 689 124.
5 SRUJI K.S.
KOLAPARAMBIL HOUSE, VALLIVATTOM P.O.,
THRISSUR - 680 123.
6 BONU SHAHMA
MOYIKKAL HOUSE, VANIYAMBALAM P.O.,
MALAPPURAM - 679 339.
7 APARNA ANIL
NIRAVEL PUTHENVEEDU, MAYILADUMPARA,
MUSALIM COLLEGE P.O., PATHANAMTHITTA -
689 653.
W.P.C No. 30920 of 2021 &
Conn. Cases
5
8 HANAN HAMZA
KANNAMTHODI HOUSE, PUNNAKKAD,
KOLATHUR P.O., MALAPPURAM - 679 338.
9 ROHINI N.
SREENILAYAM, DOWN HILL P.O.,
MALAPPURAM - 676 519.
10 AKHIL A.P.
K.V.NIVAS, VALLUVANTHARA, KANNENCHERI,
KALLAI P.O., KOZHIKODE - 673 003.
11 AKSHAY SUDHAKAR
NEDUMPARAMBIL HOUSE, SN PURAM,
KODUNGALLUR, THRISSUR - 680 665.
12 AMRUTHA
PULLATTUTHODI HOUSE, KUTTIPURAM P.O.,
KOTTAKKAL, MALAPPURAM - 676 503.
13 THANUJA C.M.
CHIRAPARAMBIL HOUSE, KIZHUPPILLIKARA
P.O., THRISSUR - 680 702.
14 HANEENA HARIS
ZIFIS, CREATIVE, NEAR AL-SHIDA HOSPITAL,
BYPASS ROAD, PERINTHALMANNA, MALAPPURAM -
679 322.
15 VAISHNAVI R.V.
VAISHNALAYAM, KEZHATTUR P.O.,
PATHIRIYAD, KANNUR - 670 741.
16 AKHIL N.G.
BHARGAVI THACHOTTUKAVU, PEYAD P.O.,
THIRUVANANTHAPURAM - 695 572.
17 ANITTA JETTO
POOKKODAN HOUSE, ALAKAPA NAGAR P.O.,
VENDOOR, THRISSUR - 680 302.
W.P.C No. 30920 of 2021 &
Conn. Cases
6
18 JUSTIN M.J.
MAROZHUKAYIL HOUSE, VAYALA P.O.,
KOTTAYAM - 686 587.
19 NIVADYA RAMACHANDRAN
SAKETHAM HOUSE, THOLAMPRA P.O.,
KANNUR - 670 673.
BY ADVS.
K.P.SATHEESAN (SR.)
P.MOHANDAS (ERNAKULAM)
S.K.ADHITHYAN
SABU PULLAN
GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 THE KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU,
THRISSUR - 680 596.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCE,
MULANKUNNATHUKAVU,
THRISSUR - 680 596.
3 THE PRINCIPAL
VISHNU AYURVEDA COLLEGE, SHORNUR,
PALAKKAD - 678 122.
4 THE PRINCIPAL
VPSP AYURVEDA COLLEGE, KOTTAKKAL,
MALAPPURAM - 676 501.
5 THE PRINCIPAL
MANNAM, AYURVEDA CO-OPERATIVE MEDICAL COLLEGE,
PANDALAM, PATHANAMTHITTA - 689 501.
W.P.C No. 30920 of 2021 &
Conn. Cases
7
6 THE PRINCIPAL
KMCT AYURVEDA MEDICAL COLLEGE,
MANASSERYI, KOZHIKODE - 673 602.
7 THE PRINCIPAL
MVR AYURVEDA MEDICAL COLLEGE,
PARASSINIKADAVU, KANNUR - 670 653.
8 THE PRINCIPAL
PNNM AYURVEDA MEDICAL COLLEGE,
CHERUTHURUTHY, THRISSUR - 679 531.
9 THE PRINCIPAL
P.N.PANICKER SAHRIDAYA AYURVEDA MEDICAL COLLEGE,
PARAKALAI, KANHANGAD,
KASARAGOD - 671 531.
SRI P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 514 OF 2022
PETITIONER/S:
YANISH S.M
AGED 23 YEARS
S/O. MUHAMMAD V.V, V.V HOUSE, VADAKARA,
CALICUT 673 105
REGISTRATION NO. 150030731
BY ADV ARJUN S.RAJ
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU,
THRISSUR PIN 680 596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU,
THRISSUR, PIN 680 596
3 P.N PANICKER SOUHRUDA AYURVEDA MEDICAL COLLEGE,
PARAKALAI P.O, ANANDASRAM,
PARAKALAI ROAD, KANHANGAD 671 531
SRI P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 713 OF 2022
PETITIONER/S:
FOUSIYA HUMAYOON
AGED 23 YEARS
D/O/.HUMAYOON & SOFIYA HUMAYOON
RESIDING AT FOUSIYA MANZIL,
CHERUKULAM P.O., CHUNDA, KOLLAM DT.,
PIN - 691 306,
REG.NO.160031134.
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596,
REPRESENTED BY ITS REGISTRAR.
2 THE PRINCIPAL
ASHTANGAM AYURVEDA CHIKITASALAYAM AND
VIDYAPEEDHAM, VAVANOOR,
KOOTTANAD, PALAKKAD DISTRICT,
PIN - 679 533.
3 NATIONAL COMMISSION OF INDIAN SYSTEM
MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AVAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61-65,
INSTITUTIONAL AREA, JANAKPURI 'D' BLOCK, NEW
DELHI - 110 058,
REPRESENTED BY ITS SECRETARY.
W.P.C No. 30920 of 2021 &
Conn. Cases
10
BY ADV S.MANU
SRI P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 715 OF 2022
PETITIONER/S:
1 DEVISHREE V.
AGED 23 YEARS
D/O VIJAYARADHAN P ,
RESIDING AT DEVISREE HOUSE, HOUSE NO.64,
HILLVIEW NAGAR, RAILWAY COLONY, DHONY P
O, OLAVAKKODE, PALAKKAD, PIN-678009,
REG.NO.160030887.
2 DHANASREE C.
AGED 26 YEARS
D/O VIJAYAN C,
CHATHOTH HOUSE, KALLUMUTTY, IRITTY P O,
KANNUR DISTRICT, PIN-670703,
REG.NO..160030888.
3 HYRUNEESA P M.
AGED 25 YEARS
D/O MOIDU P O,
RESIDING AT PUTHENPEADIAKKAL HOUSE, NEAR
THENGIL JUMA MASJID, NANNAMUKKU P O,
MALAPPURAM DISTRICT, KERALA STATE,
PIN-679575,
REG NO.201419854.
4 NIJISHA E.
AGED 25 YEARS
D/O VELAYUDHAN E,
RESIDING AT KADANNAKUZHIYIL HOUSE, NEAR
POLICE WORK SHOP, MALAPPURAM,
PIN-676505.,
REG NO.160030575.
W.P.C No. 30920 of 2021 &
Conn. Cases
12
5 BHAVYA G ANAND.
AGED 23 YEARS
D/O J GEETHANAND,
RESIDING AT JAYAVIHAR, OOORAMPALLIL,
MUNDAKKAL, KOLLAM PIN-691001.
REG NO.160030558.
6 ASWINI MENON
AGED 23 YEARS
D/O REMESH MENON,
RESIDING AT SHARON NEST, SHARECA LANE,
VAZHAKKALA, KAKKANAD, KOCHI, PIN-682030,
REG NO.160030555.
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU, THRISSUR,
PIN-680596.
2 THE PRINCIPAL
AHALIA AYURVEDA MEDICAL COLLEGE,
KOZHIPARA, PALAKKAD, PIN-678557.
3 THE PRINCIPAL
SREE NARAYANA INSTITUTE OF AYURVEDIC STUDIES
AND RESEARCH CENTRE, KARMPINPUZHA P O,
R SANKAR NAGAR, PUTHUR,
KOLLAM, PIN-691507.
4 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWARHAR LAL NEHRU BHARTIYA CHIKITSA AVAM HOMEOPATHY,
ANUSANDHAN BHAVAN, 61-65, INSTITUTIONAL AREA,
JANAKPURI 'D' BLOCK, NEW DELHI-110058,
REPRESENTED BY ITS SECRETARY.
W.P.C No. 30920 of 2021 &
Conn. Cases
13
BY ADV S.MANU
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 934 OF 2022
PETITIONER/S:
1 PADMAJ CHANDRAN M.D.
AGED 27 YEARS
S/O. K.V MOHANACHANDRAN, THARA HOUSE, NO.
54, AKSHARA VEECHI LANE, PETTAH,
THIRUVANANTHAPURAM, PIN 695 024
REG.NO. 130030817
2 PRIYA RAVI E.R
AGED 28 YEARS
D/O. RAVI M.N ,
ERIYATTU HOUSE, STP PIPELINE ROAD,
ELAMKULAM , KADAVANTHRA, ERNAKULAM (DT)
PIN 682 020
REG NO. 120030684
3 AMINA SHAMSUDEEN
AGED 26 YEARS
D/O. A.H SHAMSUDEEN,
SABIYATH MANZIL, KATTOR,
REG NO 140030605
4 NAIMA O.P
AGED 25 YEARS
D/O. MOHAMMED BASHEER O.P,
OZHUR PARAMBIL, SOUTH ANNARA, TIRUR P.O,
MALAPPURAM (DT) PIN 676 101
REG NO. 140030633
5 RAIBA K
AGED 24 YEARS
W.P.C No. 30920 of 2021 &
Conn. Cases
15
S/O. BEERAVUNNI,
KONGASSERI HOUSE, POTHANOOR, POLPAKKARA
P.O, EDAPPAL, MALAPPURAM (DT)
PIN 679 576
REG NO. 150031052
6 SUNNY C.J
AGED 27 YEARS
S/O. JOSE C.T,
CHEMANOOR HOUSE,
KOTTAPADI P.O, PIN 680 505
REG. NO. 120030907
BY ADV ARJUN S.RAJ
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS
REGISTRAR,MULANKUNNATHUKAVU,
THRISSUR, PIN 680 596
2 THE CONTROLLER OF EXAMINATION
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU,
THRISSUR, PIN 680 596
3 SANTHIGIRI AYURVEDA MEDICAL COLLEGE
OLASSERY P.O, KODUMBU,
PALAKKAD, PIN 676 551
REPRESENTED BY ITS PRINCIPAL
4 VISHNU AYURVEDA COLLEGE
KULAPULLY, SHORANUR, PALAKKAD 679 122,
REPRESENTED BY ITS PRINCIPAL
5 KMCT AYURVEDA MEDICAL COLLEGE
MAMPATTA KOOLIMAD MANASSERY ROAD
PO MUKKOM KERALA-673602
REPRESENTED BY ITS PRINCIPAL
W.P.C No. 30920 of 2021 &
Conn. Cases
16
SRI P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 939 OF 2022
PETITIONER/S:
1 SILPA SREEDHAR
AGED 25 YEARS
D/O. SREEDHARAN K.V,
RESIDING AT KILIYAM VALAPPIL HOUSE,
CHEMMALASSERI P.O, PULAMANTHOLE,
MALAPPURAM DISTRICT, PIN - 679323,
REG.NO. 130030887.
2 HARSHA T.K.
AGED 25 YEARS
D/O. BALAN K,
THIYYARKANDI HOUSE,
MUTHUVANNACHA P.O, KUTTIADI,
KOZHIKODE, PIN - 673508,
REG. NO. 130030862.
3 ANJALI N
AGED 25 YEARS
D/O. SIVARAMAN N, RESIDING AT
NAMBIYARATH NANDANAM HOUSE, MANGODE
P.O, CHERPULAZERI (VIA), PALAKKAD
DISTRICT, PIN - 679503,
REG.NO. 120030591.
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
W.P.C No. 30920 of 2021 &
Conn. Cases
18
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR,
PIN - 680596,
REPRESENTED BY ITS REGISTRAR.
2 THE PRINCIPAL
PNNM AYURVEDA MEDICAL COLLEGE,
CHERUTHURUTHY P.O, THRISSUR DISTRICT,
PIN - 679531.
3 NATIONAL COMMISSION OF INDIA SYSTEM MEDICINE,
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AVAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61-65, INSTITUTIONAL AREA,
JANAKPURI, 'D' BLOCK, NEW DELHI - 110058,
REPRESENTED BY ITS SECRETARY.
SRI MANU S SC, SRI
P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 1026 OF 2022
PETITIONER/S:
ANITHA C.U.
AGED 23 YEARS
1 D/O UNNIKRISHNAN
RESIDING AT CHERUVIL HOUSE PALAKKAD
P.O VARAVOOR VIA TRHIRSSUR DISTRICT
PIN 680585
REGISTER NO. 160030202
ANJU REHANA K. H
AGED 22 YEARS
D/O HASHIM K.K
RESIDING AT KUNIKKAL HOUSE
2
THACHAMPOIL PO PALLIPPURAM
THAMARASSERRY KOZHIKODE
673573
REGISTER NO. 160030204
RASHA ZEHRA
AGED 24 YEARS
D/O ABDUL GAFOOR
RESIDING AT KHYRU NIVAS
3
POOVANCHINA MAZRAKKARA
MALAPPURAM DISTRICT
676510
REGISTER NO. 160030226
HARSHITHA
AGED 23 YEARS
4
D/O SIDHIQU
RESIDING AT ERANJIKKAL HOUSE
EDAKKARA P.O
W.P.C No. 30920 of 2021 &
Conn. Cases
20
NILAMBUR MALAPPURAM-679331
REGISTER NO. 160030214
5
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, PIN -
680596, REPRESENTED BY ITS REGISTRAR.
2 THE PRINCIPAL
KMCT AYURVEDA MEDICAL COLLEGE, MAMPETTA
MANASERRY P.O, MUKKOM, KOZHIKODE
DISTRICT, PIN - 673602.
3 NATIONAL COMMISSION OF INDIA SYSTEM
MEDICINE,
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AVAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61-65,
INSTITUTIONAL AREA, JANAKPURI, 'D'
BLOCK, NEW DELHI - 110058, REPRESENTED
BY ITS SECRETARY.
SRI P SREEKUMAR SC,
SRI S MANU SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 1050 OF 2022
PETITIONER/S:
ARJUN K.M
AGED 26 YEARS
S/O KRV MALI
SREENILAYAM, CHATHAMANGALA P.O
KOZHIKODE -673601
BY ADVS.
JAISHANKAR V.NAIR
BEA MARY BENNY
R.MEENAKSHI (M-1290)
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596,
REPRESENTED BY ITS REGISTRAR.
2 CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES
MULAKUNNATHUKAVU, THRISSUR-680596
3 THE PRINCIPAL
KMCT AYURVEDA MEDICAL COLLEGE, MAMPETTA
MANASERRY P.O, MUKKOM, KOZHIKODE DISTRICT,
PIN - 673602.
BY SRI P SREEKUMAR SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, ALONG WITH WP(C).939/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 30920 of 2021 &
Conn. Cases
22
JUDGMENT
The petitioners herein are students pursuing Bachelor of Ayurvedic Medicine and Surgery (B.A.M.S) Course in Colleges affiliated with the Kerala University of Health Sciences (KUHS). They have approached this Court seeking a direction to the Controller of Examinations of the KUHS to declare the results of the petitioners in respect of the final professional B.A.M.S degree (regular/supplementary) examination and to permit them to appear, if so required, in the final professional B.A.M.S degree supplementary examination to be held from 25.01.2022 onwards.
2. Sri. P. Sreekumar, the learned Standing Counsel appearing for the KUHS directed to get instructions.
3. On instructions, it is submitted by the learned Standing Counsel that in view of the sudden and indiscriminate spread of Covid-19 cases, the University has decided, purely as a one time measure, to disclose the results of the failed subjects in the final professional B.A.M.S degree examinations and also to permit the students to appear for the supplementary examination which is scheduled to be held from 25.01.2022 onwards. If the petitioners approach the 2nd W.P.C No. 30920 of 2021 & Conn. Cases 23 respondent, in an expeditious manner, the details of the failed subjects shall be disclosed and the petitioners shall have the opportunity to apply for the supplementary examinations. It is further submitted that the grant of such an opportunity is subject to the rider that on the date of making the request, the concerned student has not completed double the duration of the course from the date of commencement of the course. It is also submitted that to effectuate the facility that is being granted as a one time measure, whatever exemptions that have been granted to date, shall continue to enable the students to appear for the supplementary examination.
4. In that view of the matter, these writ petitions are disposed of with the following directions:
a) The petitioners shall approach the Controller of Examinations, as expeditiously as possible, or they may prefer an email disclosing their details.
The Controller of Examinations shall forthwith disclose the details of the subjects that the petitioners had failed to clear for the Final Professional Examination. On such disclosure, the petitioner may file their application before the authority concerned to enable them to appear for the supplementary examination to be held from 25.1.2022 in respect of the failed papers. W.P.C No. 30920 of 2021 & Conn. Cases 24
b) The above facility shall only be available to those students who have not completed double the duration of the course from the date of commencement of the course.
c) The facility that is being granted is as a one time measure.
d) The intimation made to the petitioners under no circumstances shall be deemed to be a declaration of the results.
e) The final year results shall be published only after the petitioners clear all the previous examinations, i.e., the I, II and III Professional and the Final Professional.
Sd/-
RAJA VIJAYARAGHAVAN V, JUDGE avs W.P.C No. 30920 of 2021 & Conn. Cases 25 APPENDIX OF WP(C) 30920/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS, CURRICULUM AND SYLLABUS OF THE B.A.M.S COURSE (WITH EFFECT FROM 2012-13 ADMISSION).
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE), AMENDMENT REGULATIONS , 2016.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS, CURRICULUM AND SYLLABUS OF THE B.A.M.S COURSE (WITH EFFECT FROM 2016-17 ADMISSION).
Exhibit P4 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P.C NO. 2411 OF 2019 DATED 04.02.2019.
Exhibit P5 TRUE COPY OF THE COMMON JUDGMENT OF THIS HON'BLE COURT IN W.P.C NO. 7393/2021 AND W.P.C NO. 8432/2021 DATED 31.03.2021.
Exhibit P6 TRUE COPY OF THE NOTIFICATION NO.
2021/8580/1/EX AYS-A1/KUHS OF THE FINAL PROFESSIONAL BAMS DEGREE SUPPLEMENTARY (2012 SCHEME) EXAMINATION JANUARY 2022 NOTIFICATION ISSUED BY THE 1ST RESPONDENT UNIVERSITY DATED 27.12.2021.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE COURT IN W.P.C NO. 11145/2021 DATED 28.06.2021.
W.P.C No. 30920 of 2021 & Conn. Cases 26 APPENDIX OF WP(C) 197/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REGULATION OF BAMS COURSE INCLUDED AS COURSE CODE NO.003.
Exhibit P2 TRUE COPY OF THE LETTER ISSUED BY THE 1ST RESPONDENT TO THE PRINCIPALS OF ALL AYURVEDA COLLEGES DATED 16/7/2020 Exhibit P3 TRUE COPY OF THE ORDER DATED 7/5/2021 IN WPC NO.10502/2021 W.P.C No. 30920 of 2021 & Conn. Cases 27 APPENDIX OF WP(C) 514/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF RELEVANT PAGES OF THE 2012 SCHEME REGULATION OF THE 1ST RESPONDENT Exhibit P2 TRUE COPY OF IA NO. 1/2021 IN W.P9C) NO.
8432/2021 DATED 28-06-2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF MAIL COMMUNICATION FROM THE PETITIONER TO THE 1ST RESPONDENT DATED 10-12-2021 OF THIS HON'BLE COURT.
Exhibit P4 TRUE COPY OF MAIL COMMUNICATION FROM THE PETITIONER TO THE 1ST RESPONDENT DATED 10-12-2021 OF THIS HON'BLE COURT.
Exhibit P5 TRUE COPY OF NOTIFICATION OF THE FINAL PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATION (2012 SCHEME) JANUARY 2022 DATED 27-12-2021 ISSUED TO THE 1ST AND 2ND RESPONDENTS W.P.C No. 30920 of 2021 & Conn. Cases 28 APPENDIX OF WP(C) 713/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE COURSE REGULATION ON BAMS ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 7/5/2021 IN WP(C) NO.10799/2021.
Exhibit P3 TRUE COPY OF THE NOTIFICATION NO.2021/8580/I/EX AYS-AI/KUHS DATED 27/12/2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN WP(C) NO.29326/2018.
Exhibit P5 TRUE COPY OF THE PROCEEDINGS NO.BOA/REGULATION/UG/7-10/2021 BY THE 3RD RESPONDENT DT. 15/12/2021.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 28/6/2021 IN WP(C) NO.11082/2021.
W.P.C No. 30920 of 2021 & Conn. Cases 29 APPENDIX OF WP(C) 715/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE COURSE REGULATION ON BAMS ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 7.5.2021 IN WPC NO.11151/2021.
Exhibit P3 TRUE COPY OF THE NOTIFICATION NO.2021/8580/I/EX AYS-A1/KUHS DATED 27.12.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4 TRUE COPY OF THE ORDER NO.BOA/REGULATION /UG-7-10/2021 DATED 15.12.2021 BY 4TH RESPONDENT.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 28.06.2021 IN WPC NO.11082/2021.
W.P.C No. 30920 of 2021 & Conn. Cases 30 APPENDIX OF WP(C) 934/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF RELEVANT PAGES OF THE 2012 SCHEME REGULATION OF THE 1ST RESPONDENT Exhibit P2 TRUE COPY OF INTERIM ORDER IN W.P(C0 NO.
8432/2021 DATED 28-06-2021 OF THIS HON'BLE COURT Exhibit P3 TRUE COPY OF THE MARK LIST OF THE 1ST PETITIONER OF THEIR 2ND PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATIONS Exhibit P3A TRUE COPY OF THE MARK LIST OF THE 2ND PETITIONER OF THEIR 2ND PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATIONS.
Exhibit P3B TRUE COPY OF THE MARK LIST OF THE 3RD PETITIONER OF THEIR 2ND PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATIONS Exhibit P3C TRUE COPY OF THE MARK LIST OF THE 4TH PETITIONER OF THEIR 2ND PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATIONS Exhibit P3D TRUE COPY OF THE MARK LIST OF THE 5TH PETITIONER OF THEIR 2ND PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATIONS.
Exhibit P3E TRUE COPY OF THE MARK LIST OF THE 6TH PETITIONER OF THEIR 2ND PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATIONS Exhibit P4 TRUE COPY OF NOTIFICATION OF THE FINAL PROFESSIONAL BAMS DEGREE SUPPLEMENTARY EXAMINATION (2012 SCHEME) JANUARY 2022 DATED 27-12-2021 ISSUED TO THE 1ST AND 2ND RESPONDENTS. W.P.C No. 30920 of 2021 & Conn. Cases 31 APPENDIX OF WP(C) 939/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 28.06.2021 IN WP(C) NO. 11082/2021.
Exhibit P2 TRUE COPY OF THE NOTIFICATION NO. 2021/8580/1/EX AYS-A1/KUHS DATED 27.12.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P3 TRUE COPY OF THE PROCEEDINGS NO.
BOA/REGULATION/UG/7-10/2021 DATED 15.12.2021 BY THE 3RD RESPONDENT.
W.P.C No. 30920 of 2021 & Conn. Cases 32 APPENDIX OF WP(C) 1026/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 28.06.2021 IN WP(C) NO. 11082/2021.
Exhibit P2 TRUE COPY OF THE NOTIFICATION NO. 2021/8580/1/EX AYS-A1/KUHS DATED 27.12.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P3 TRUE COPY OF THE PROCEEDINGS NO.
BOA/REGULATION/UG/7-10/2021 DATED 15.12.2021 BY THE 3RD RESPONDENT.
W.P.C No. 30920 of 2021 & Conn. Cases 33 APPENDIX OF WP(C) 1050/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PARTS OF THE REGULATIONS OF THE 1ST RESPONDENT UNIVERSITY.
EXHIBIT P2 TRUE COPY OF THE EXAMINATION RESULTS PUBLISHED BY THE 1ST RESPONDENT ON 20.12.2021 Exhibit P3 TRUE COPY OF THE NOTIFICATION NO. 2021/8580/1/EX AYS-A1/KUHS DATED 27.12.2021 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4 TRUE COPY OF THE COMMON JUDGMENT OF THE THIS HOB'BLE COURT IN WPC NO. 7393 OF 2021 AND CONNECTED CASES DATED 31.03.2021 EXHIBIT P5 TRUE COPY OF THE ORDER DATED 28.06.2021 IN WPC NO. 7393 OF 2021 AND CONNECTED CASES