Indian Kanoon - Search engine for Indian Law

Chattisgarh High Court

69 R.C.C. (Gref) vs Smt. Rukhni Bai Kunwer on 3 October, 2023

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                               WPL No. 130 of 2023

                  69 R.C.C. (GREF) Vs. Smt. Rukhni Bai Kunwer



03.10.2023

Mr. Bhupendra Singh, counsel for the petitioner.

Learned counsel for the petitioner prays for time to place on record complete certified copy of the order to demonstrate that the exparte award has been passed by the learned Commissioner under Employee's Compensation Act, Labour Court, Raigarh.

List this case after three weeks.

Sd/-

(Narendra Kumar Vyas) Judge Arun