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Union of India - Section

Section 9 in The Cyber Regulations Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 2003

9. Facility of conveyance

.-The Presiding Officer shall be entitled to hire a taxi on whole time basis in accordance with the rules or orders for the time being in force for hire of taxi by a Secretary to the Government of India.