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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(4)A certificate issued under sub-rule (3) shall contain a statement that it has been issued at the request of the Government of the State Party and such certificate shall have the same effect as if it was issued by that Government.