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Union of India - Act

The Indo-Tibetan Border Police Force Engineering Cadre (Group 'A' Posts) Recruitment Rules, 1999

UNION OF INDIA
India

The Indo-Tibetan Border Police Force Engineering Cadre (Group 'A' Posts) Recruitment Rules, 1999

Rule THE-INDO-TIBETAN-BORDER-POLICE-FORCE-ENGINEERING-CADRE-GROUP-A-POSTS-RECRUITMENT-RULES-1999 of 1999

  • Published on 23 December 1999
  • Commenced on 23 December 1999
  • [This is the version of this document from 23 December 1999.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Indo-Tibetan Border Police Force Engineering Cadre (Group 'A' Posts) Recruitment Rules, 1999Published vide Notification Gazette of India, Extraordinary, Part 2, Section 3(i), dated 23rd December, 1999

1954.

G.S.R., 817,(E) dated 23rd December, 1999. - In exercise of the powers conferred by Cl. (b) of sub-section (2) of Section 156 of the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992) and in supersession of (i) the Indo-Tibetan Border Police Commandant (Engineer) and Assistant Commandant (Engineer) Recruitment Rules, 1982 and (ii) the Indo-Tibetan Border Police Company Commander (Engineer) Recruitment Rules, 1984, and the Indo-Tibetan Border Police Additional Deputy Inspector General (Engineer) Recruitment Rules, 1990 except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the method of recruitment to Group 'A' posts in Engineering Cadre in the Indo-Tibetan Border Police Force, namely :

1. Short title and commencement.

(1)These rules may be called the Indo-Tibetan Border Police Force, Engineering Cadre (Group 'A' Posts) Recruitment Rules, 1999.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Number of posts, classification and scale of pay.

- The number of the said posts, their classification and the scales of pay attached thereto shall be as specified in columns (2) to (4) of the Schedule annexed to these rules.

3. Method of recruitment, age limit and other qualifications.

- The method of recruitment to the said posts, age-limit, qualifications and other matters relating thereto shall be as specified in columns (5) to (14) of the said Schedule.

4. Disqualification.

- No person-
(a)who has entered into or contracted a marriage with a person having a spouse living; or
(b)who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to any of the said posts:
Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

5. Power to relax.

- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order and for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any or category of persons.

6. Saving.

- Nothing in these rules shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, other Backward Classes, Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.

Schedule

Nameof the Post Numberof Posts Classification Scaleof pay Whetherby selection-cum-seniority or selection by merit, ornon-selection Whetherbenefitofadded years of service admissible under Rule 30 of the CentralCivil Services (Pension) Rules, 1972, Agelimit for direct recruits,
1 2 3 4 5 6 7
1.Deputy Inspector General(Engineer)/ Chief Engineer 01*(1999)*Subjectto variationdependent on workload. GeneralCentral Service Group'A',Gazetted,(Non-Ministerial). Rs.16,400-450-20,000 Selectionby merit Notapplicable, Notapplicable,
8 9 10 11      
Notapplicable Notapplicable Notapplicable Bypromotion failing which by deputation failing both byre-employment.      
Incase of recruitment by promotion/ deputation/ absorption, gradefrom which promotion/ deputation/ absorption to be made.
12
Bypromotion:Fromamongst the Additional Deputy Inspector General (Engineer) with[one year] [Substituted by Notification No. G.S.R. No. 634(E), dated 3.9.2001 (w.e.f. 23.12.1999)]regular service in the grade and total of twenty yearsgroup 'A' service in theIndo-Tibetan Border Police Force and having degree in CivilEngineering from a recognised Institution, subject to being inmedical category SHAPE-I.Bydeputation:Fromamongst officers holding analogous posts or eligible to holdanalogous post in Military Engineering Service or Central/StatePublic Works Department or General Reserve Engineering Force orofficers holding analogous post or eligible to hold analogouspost in Central Para Military Organisation having Degree in CivilEngineering. (The period of deputation including the period ofdeputation in another ex-cadre post held immediately precedingthis appointment in same or some other organisation or departmentof the Central Government shall ordinarily not exceed threeyears).The maximum age limit forappointment by deputation shall be not exceeding 56 years as onthe closing date of receipt of applications.Byre-employment:-Fromamongst officers :-(i)who have held the rank ofBrigadier or equivalent in the Corps of Engineers in the ArmyIAir Force /Navy, or(li)who have held the rank ofColonel or equivalent in th.eCorps of Engineers in the Army/Air Force/Navy with minimum twoyears regular service in the grade.
Ifa Departmental Promotion Committee exists, what is itscomposition. Circumstancesin which the Union Public Service Commission is to be consultedin making recruitment    
13   14        
Group'A' Departmental Promotion Committee consisting of :- Exemptedfrom the purview of the Union Public Service Commissionconsultation.      
1.Special Secretary, Ministry of Home Affairs. Chairman        
2.Director General, Indo-TibetanBorder Police Force. Member        
3.Director General of any other Central Police Organisation. Member        
4.Joint Secretary (Police), Ministry of Home Affairs. Member        
1 2 3 4 5 6 7
2.Additional Deputy Inspector General (Engineer) 1*(1999)*Subject to variationdependenton workload. GeneralCentral, Service Group 'A', Gazetted, (Non-Ministerial). Rs.14,300-400-18,300PlusRs. 400 Special Allowance. Selectionby merit Notapplicable Notapplicable
8 9 10 11      
Notapplicable. Notapplicable. Notapplicable. Bypromotion failing which by deputation.      
    12        
ByPromotion:Fromamongst Commandant (Engineer) of Indo-Tibetan Border Police Forcewith[two years] [Substituted by Notification No. G.S.R. No. 634(E), dated 3.9.2001 (w.e.f. 23.12.1999)]regular service in the grade and total of 18years Group 'A' service and being in medical category SHAPE-I.ByDeputation:Officerholding analogous posts or eligible to hold analogous post inMilitary Engineering Service or Central/State Public WorksDepartment or General Reserve Engineering Force or in CentralPara Military Organisation.(Theperiod of deputation including the period of deputation inanother ex-cadre post held immediately preceding this appointmentin same or some other organisation or department of the CentralGovernment shall ordinarily not exceed three years).The maximum age limit for appointment by deputation shallbe not exceeding 56 years as on the closing date of receipt ofapplications.
  13   14      
Group'A' Departmental Promotion Committee consisting of :- Exemptedfrom the purview of the Union Public Service Commissionconsultation.    
1.Director General, Indo-Tibean BorderPolice Force. Chairman.        
2.Joint Secretary, Ministry of HomeAffairs. Member.        
3.Inspector General, Indo-Tibetan Border Police Force. Member.        
4.InspectorGeneral of any Central Police Organisation. Member.        
1 2 3 4 5 6 7
3.Commandant(Engineer) 03*(1999)*Subjecttovariation-dependenton workload. GeneralCentral Service Group'A',Gazetted,(Non-Ministerial). Rs.14,300-400-18,300/- Selectionby merit Notapplicable. Notapplicable.
8 9 10 11      
Notapplicable Notapplicable Notapplicable Bypromotion failing which by deputation.      
    12        
ByPromotion:Fromamongst Deputy Commandant (Engineer) of Indo-Tibetan BorderPolice with[four years] [Substituted by Notification No. G.S.R. No. 634(E), dated 3.9.2001 (w.e.f. 23.12.1999)]regular service in the grade and total offifteen years Group 'A' Service and being in medical categorySHAPE-I.Note.- A Deputy Commandant (Engineer) shall be promoted only after aDeputy Commandant (General Duty) who was appointed/ promoted asAssistant Commandant (General Duty) in the same batch/ year hasbeen promoted.ByDeputation:LieutenantColonel of the Crops of Engineers from the Army or Officersholding analogous post on a regular basis oreligibleto hold analogous post from MilitaryEngineering Service or Central/State Public Works Departments orGeneral Reserve Engineering Force or Central Para MilitaryOrganisations..(Theperiod of deputation including the period of deputation inanother ex-cadre post held immediately precedingthisappointment in same or some otherorganisation or department of the Central Government shallordinarily not exceed three years). The maximum age limit forappointment by deputation shall be not exceeding 56 years as onthe closing date of receipt of applications.
  13   14      
Group'A'Departmental Promotion Committee consisting of Exemptedfrom the purview of the Union Public Service Commissionconsultation.    
1.Director General, Indo-Tibetan Border Police Force. Chairman        
2.Joint Secretary, Ministry of Home Affairs. Member        
3.Inspector General, Indo-Tibetan Border Police Force. Member        
4.Deputy Inspector General, Indo-Tibetan Border Police Force. Member        
5.Deputy Inspector General (Engineer), Indo-Tibetan Border PoliceForce. Member        
1 2 3 4 5 6 7
4.Deputy Commandant (Engineer) 08*(1999)*Subject to variationdependenton workload. GeneralCentral, Service Group 'A', Gazetted, (Non-Ministerial). Rs.10,000-325-15,200/- Selectionby merit Notapplicable. Notapplicable.
8 9 10 11      
Notapplicable Notapplicable Notapplicable Bypromotion failing which by deputation      
    12        
ByPromotion:Fromamongst Assistant Commandant (Engineer) of Indo-Tibetan BorderPolice Force with sixyearsregularservice in the grade and being in medical category SHAPE-I.ByDeputation:Officer'sholding analogous/equivalent postsor eligible to hold analogous post under the Central! StatePublic Works Departments or General Reserve Engineering Force orCentral Para Military Organisations.(Theperiod of deputation including the period of deputation inanother ex-cadre post held immediately preceding this appointmentin same orsomeother organisationor department of the Central Government shall ordinarily notexceed three years). The maximum age limit for appointment bydeputation shall be not exceeding 56yearsas on the closing date of receipt of applications.
  13   14      
Group'A' Departmental Promotion Committee consisting of:- Exemptedfrom the purview of the Union Public Service Commissionconsultation.      
1.Director General, Indo-Tibetan Border Police Force. Chairman        
2.Inspector General, Indo-TibetanBorder Police Force. Member        
3.Director /Deputy Secretary, Ministry of HomeAffairs. Member        
4.Deputy Inspector General, Indo-Tibetan Border Police Force. Member        
5.Deputy Inspector General (Engineer), Indo-Tibetan Border PoliceForce. Member        
1 2 3 4 5 6 7
5.Assistant Commandant (Engineer) 17*(1999)*Subject tovariationdependent on workload. GeneralCentral Service Group 'A', Gazetted, (Non-Ministerial). Rs.8,000-275-13,500/- Selectionby merit Notapplicable Notexceeding 30 years. (Relaxable forGovernmentservant upto 5yearsinaccordance with the instructions or orders issued by the CentralGovernment).Note.-Thecrucial date fordeterminingthe age limit in each case shall be the closing date for receiptof applications from candidates in India (other than those inAssam, Meghalaya,Arunachal Pradesh,Mizoram, Manipur, Nagaland, Tripura, Sikkim,LadakhDivision of Jammu and Kaslunir State, Lahaul and Spiti Districtand Pangi Sub-Division of Chamba District of Himachal Pradesh,Andaman Nicobar Islands and Lakshadweep ).
8   9 10 11    
Degreein Civil Engineering from an Institution recognised by theCentral/State Government.Mustsatisfy the minimum physical standards:-Height:165 cmsChest:81 cms (Unexpanded)86cms(Expanded)Weight: 50 Kgs.Eyesight(with or without glasses)   Notapplicable Twoyears. 50%by promotion failing which bydeputation.50%by direct recruitment    
Distantvision 6/6in one eye and 6/9 in the other eye:
Nearvision 0.6in one eye and 0.8 in other eye.
Candidatesshould not have knock-knees and flat fool.          
    12        
ByPromotion:Fromamongst Inspector (Overseer) of Indo-Tibetan Border Police with[three years] [Substituted by Notification No. G.S.R. No. 634(E), dated 3.9.2001 (w.e.f. 23.12.1999)]regular service in the grade and being in medicalcategory SHAPE-I.ByDeputation:Fromamongst officers of the Central/State Public Works Departments orCentral Para Military Organisations holding analogous posts onregular basis or eligible to hold analogous post and havingDiploma or Degree in Civil.Engineering.(Theperiod of deputation including the period of deputation inanother ex-cadre post held immediately preceding this appointmentin same or some other organisation or department of the CentralGovernment shall ordinarily not exceed three years).The maximum age limit for appointment by deputation shallbe not exceeding 56 years as on the closing date of receipt ofapplications.
  13   14      
Group'A'DepartmentalPromotion Committee consisting of:(for confirmation) Exemptedfrom the purview of the Union Public Service Commissionconsultation.    
1.Director General, Indo-TibetanBorder Police Force. Chairman        
2.Inspector General, Indo-Tibetan Border Police Force. Member        
3.Director /Deputy Secretary, Ministry of Home Affairs. Member        
4.Deputy Inspector General, Indo-Tibetan BorderPoliceForce. Member        
5.Deputy Inspector General (Engineer), Indo-Tibetan Border Police Force. Member