Rajasthan High Court - Jaipur
Inox Leisure Ltd vs Princess Infra And Development Llp on 9 January, 2020
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 3097/2018
Inox Leisure Ltd, a company incorporated under the Companies
Act, 1956 having its registered office at ABS Towers, Old Padra
Road, Vadodara Gujrat-300007 also at Om Cineplex Coimplex
Plot No. SPL 11, Indira Vihar Colony, Kota, Rajasthan (through
its authorized signatory & representative Mr. Amitabh Jain,
General Manager)
----Appellant
Versus
Princess Infra And Development LLP a limited Liability
Partnership firm having its registered office at 59-B, Vallabh
Nagar, Kota, Rajasthan-324005 its Partner, Mr. Upendra Soni
----Respondent
For Appellant(s) : Mr. Pancham Surana HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 09/01/2020 As per instructions of his client, learned counsel for the appellant submits that this Civil Misc. Appeal has become infructuous.
This Civil Misc. Appeal is accordingly dismissed as having become infructuous.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J DK/10 (Downloaded on 16/01/2020 at 11:31:43 PM) Powered by TCPDF (www.tcpdf.org)