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Delhi High Court - Orders

Bumi Geo Engineering Ltd vs Ircon International Ltd on 12 July, 2024

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~10 & 11
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         O.M.P. (COMM) 332/2016
                                       BUMI GEO ENGINEERING LTD.                 .....Petitioner
                                                    Through: Mr. Aayush Agarwala, Ms.
                                                    Mallika Luthra, Mr. Kunj Mehra, Mr. Nilesh
                                                    Kumar and Mr. Prakash Jha, Advocates.

                                                                            versus

                                       IRCON INTERNATIONAL LTD                .....Respondent
                                                    Through: Mr. Dinesh Agnani, Sr.
                                                    Advocate with Ms. Leena Tuteja and Ms.
                                                    Ishita Kadyan, Advocates.

                             +         O.M.P. (COMM) 267/2017
                                       BUMI GEO ENGINEERING LTD.                 .....Petitioner
                                                    Through: Mr. Aayush Agarwala, Ms.
                                                    Mallika Luthra, Mr. Kunj Mehra, Mr. Nilesh
                                                    Kumar and Mr. Prakash Jha, Advocates.

                                                                            versus

                                       IRCON INTERNATIONAL LTD.               .....Respondent
                                                    Through: Mr. Dinesh Agnani, Sr.
                                                    Advocate with Ms. Leena Tuteja and Ms.
                                                    Ishita Kadyan, Advocates.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                    ORDER

% 12.07.2024

1. A request for adjournment has been moved by learned Counsel for the petitioner.

O.M.P. (COMM) 332/2016 & O.M.P. (COMM) 267/2017 Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 01:29:00

2. Re-notify on 27 August 2024.

3. The direction for filing written submissions be complied forthwith.

C. HARI SHANKAR, J.

JULY 12, 2024 dsn Click here to check corrigendum, if any O.M.P. (COMM) 332/2016 & O.M.P. (COMM) 267/2017 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 01:29:00