Madhya Pradesh High Court
Marx Kulshresth vs The State Of Madhya Pradesh on 12 February, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7521 of 2018 (MARX KULSHRESTH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-02-2024 Since nobody is appearing for the petitioner, therefore, the case is adjourned.
(SANJAY DWIVEDI) JUDGE ac/-
Signature Not Verified Signed by: ANIL CHOUDHARY Signing time: 2/13/2024 10:46:16 AM