Punjab-Haryana High Court
Hdfc Ergo General Insurance Co. Ltd vs Banti And Ors on 27 September, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
225
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FAO No. 7071 of 2015 (O & M) and
Cross Objection No. 217-CII of 2016
Date of decision :27.9.2022
HDFC ERGO General Insurance Company Limited ......Appellant
Vs.
Banti and others ......Respondents
CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA
Present: Mr. Rajneesh Malhotr, Advocate, for the appellant/Insurance co.
Mr. Pawan Attri, Advocate, for the respondents/
Cross Objectors No.1 and 2
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TRIBHUVAN DAHIYA, J. (Oral)
For details, see orders passed today in FAO No. 7070 of 2015 titled as HDFC ERGO General Insurance Co. Ltd. v. Azad and others.
(TRIBHUVAN DAHIYA) JUDGE 27.9.2022 A w Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 30-09-2022 09:09:06 :::