Supreme Court - Daily Orders
Bangalore Electricity Supply Company ... vs Chennamangathihalli Solar Power ... on 18 December, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOs. 3958 OF 2020
BANGALORE ELECTRICITY SUPPLY COMPANY
LIMITED Appellant(s)
VERSUS
CHENNAMANGATHIHALLI SOLAR POWER
PROJECT LL.P. & ORS. Respondent(s)
O R D E R
We find no ground to interfere with the impugned order(s) passed by the Tribunal. The appeal is, accordingly, dismissed.
Pending interlocutory application(s), if any, is/are disposed of.
.......................J. [ ROHINTON FALI NARIMAN ] .......................J. [ NAVIN SINHA ] .......................J. [ K. M. JOSEPH ] New Delhi;
DECEMBER 18, 2020.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2020.12.18 16:51:24 IST Reason: ITEM NO.11 Court 3 (Video Conferencing) SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 3958/2020 BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Appellant(s) VERSUS CHENNAMANGATHIHALLI SOLAR POWER PROJECT LL.P. & ORS. Respondent(s) (IA No.126283/2020-GRANT OF INTERIM RELIEF and IA No.126284/2020- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 18-12-2020 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MR. JUSTICE K.M. JOSEPH For Appellant(s) Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. Balaji Srinivasan, AOR Mr. Sriranga Subbana, Adv. Ms. Sumana Naganand, Adv.
Ms. Deepthi C. Raveendran, Adv. Ms. Medha Puranik, Adv.
Mr. Aishwarya Choudhary, Adv. Ms. Garima Jain, Adv.
Ms. Pallavi Sengupta, Adv. Ms. Aakriti Priya, Adv.
Ms. Lakshmi Rao, Adv.
For Respondent(s) Mr. Basava Prabhu Patil, Sr. Adv.
Ms. Prerna Priyadarshini, AOR Mr. Geet Ahuja, Adv.
Ms. Priyashree Sharma, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)