Delhi High Court - Orders
Uninav Developers Pvt Ltd vs Union Of India & Ors on 14 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13772/2018 & CM Appl. 53809/2018
UNINAV DEVELOPERS PVT LTD. ..... Petitioner
Through: Mr.Puneet Rai, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Devank Maheshwari, Advocate
for Mr.Jasmeet Singh, CGSC for R-1
Mr.Amit Bansal, Sr.Std.Counsel with
Ms.Titasha Banerjee, Advocate
for R-3
Mr.Shadan Farasat, ASC with
Ms.Hafsa Khan, Advocate for R-4
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 14.01.2019 Issue notice. Mr.Devank Maheshwari, Advocate, Mr.Amit Bansal, Senior Standing Counsel and Mr.Shadan Farasat, Additional Standing Cousnel accepts notice.
List on 26th February, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 14, 2019 „hkaur‟