Section 12(1)(m) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

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State of Uttar Pradesh - Subsection

Section 12(1)(m) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(m)payment of any insurance premium on the employee's Life Insurance Policy or of contribution to the National Defence Fund or any Defence Saving Scheme approved by the State Government, provided that prior written authorization in this behalf is obtained from the employee ;

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State of Uttar Pradesh - Subsection

Section 12(1)(m) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963