Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Kunal Bansal vs Central Bureau Of Investigation on 4 July, 2025

1 MCRC-27748-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 27748 of 2025 (KUNAL BANSAL Vs CENTRAL BUREAU OF INVESTIGATION ) Dated : 04-07-2025 Parties through their counsel.

Due to paucity of time, as prayed, list on Tuesday (08.07.2025) at 11:30 am.

(PRAMOD KUMAR AGRAWAL) JUDGE mohsin Signature Not Verified Signed by: MOHD MOHSIN QURESHI Signing time: 05-07-2025 12:10:23