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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(b) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989

(b)'Gratuity' means the amount payable under these regulations by the Board to an employee or his family at the time of his retirement or death in acknowledgement of his service.