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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(i) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(i)the constitution of pension, insurance, gratuity or provident fund for the benefit of the officers, teachers and other staff of the University;