Delhi High Court - Orders
Upgrad Education Private Limited vs Interviewbit Technologies Private ... on 23 February, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 610/2021 and I.A. 15612/2021
UPGRAD EDUCATION PRIVATE LIMITED..... Plaintiff
Through Mr. Subhash Bhutoria, Mr.
Amit Panigrahi, Mr. Nikhil Bhat, Mr.
Shireen Dhar, and Ms. TrushitaMehra, Advs.
Versus
INTERVIEWBIT TECHNOLOGIES
PRIVATE LIMITED & ANR. ..... Defendants
Through Mr. Abhishek Kotnala, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 23.02.2022 (By Video Conference on account of COVID-19) Let this matter be listed before the Joint Registrar for completion of pleadings in CS(Comm) 610/2021 and IA 15612/2021, on the date already fixed, whereafter, the matter would be listed before the Court. Interim orders to continue till the next date of hearing.
C.HARI SHANKAR, J FEBRUARY 23, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:25.02.2022 12:58