Bombay High Court
Vandac Ventures Llp vs Stup Consultants Private Limited Cin ... on 21 February, 2022
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
Digitally signed
by VIDYA
VIDYA SURESH AMIN
SURESH Date:
2022.02.21
AMIN 17:18:29
+0530
12.CARBP51_2022.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 51 OF 2022
Vandac Ventures LLP .. Petitioner
&
Stup Consultants Pvt. Ltd. .. Respondent
Mr. Haresh Jagtiani, Senior Advocate a/w. Ms.Vandana Mehta, Mr.
Suprabh Jain, Ms. Bhumika Chulani i/b. Vandana Mehta & Suprabh
Jain for the petitioner.
Mr. Ravi Kadam, Senior Advocate, Mr. Malhar Zatakia a/w. Mr. Rahul
Jain and Ms. M. Mehta i/b. HSA Advocates for the respondent.
CORAM : G.S.KULKARNI, J.
DATE : 21 February, 2022 P.C.:
No order.
(G.S.KULKARNI, J.) 1/1