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Bombay High Court

Vandac Ventures Llp vs Stup Consultants Private Limited Cin ... on 21 February, 2022

Author: G.S.Kulkarni

Bench: G.S.Kulkarni

         Digitally signed
         by VIDYA
VIDYA    SURESH AMIN
SURESH   Date:
         2022.02.21
AMIN     17:18:29
         +0530




                                                                                      12.CARBP51_2022.doc

                            Vidya Amin

                                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                              COMMERCIAL ARBITRATION PETITION NO. 51 OF 2022
                                     Vandac Ventures LLP                            .. Petitioner
                                           &
                                     Stup Consultants Pvt. Ltd.                     .. Respondent

                                     Mr. Haresh Jagtiani, Senior Advocate a/w. Ms.Vandana Mehta, Mr.
                                     Suprabh Jain, Ms. Bhumika Chulani i/b. Vandana Mehta & Suprabh
                                     Jain for the petitioner.
                                     Mr. Ravi Kadam, Senior Advocate, Mr. Malhar Zatakia a/w. Mr. Rahul
                                     Jain and Ms. M. Mehta i/b. HSA Advocates for the respondent.

                                                              CORAM : G.S.KULKARNI, J.

DATE : 21 February, 2022 P.C.:

No order.
(G.S.KULKARNI, J.) 1/1