Punjab-Haryana High Court
The State Of Haryana And Another vs Bhim Singh And Another on 22 February, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.2405 of 2005 (O&M)
(L.A.C. No.46 of 2004)
The State of Haryana and another
.....Appellants
Versus
Bhim Singh and another
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Ashish Gupta, Assistant Advocate General,
Haryana.
None for the land owner.
*****
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1828 of 1997, titled as Haryana State and another Vs. Ramesh and another.
(RAJESH BINDAL) JUDGE 22.02.2012 sonika