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Supreme Court - Daily Orders

A.Rajesh vs Union Of India . on 14 July, 2014

¾                ITEM NO.66                       COURT NO.2               SECTION PIL

                                      S U P R E M E C O U R T O F      I N D I A
                                              RECORD OF PROCEEDINGS

                Writ Petition(s)(Civil) No(s). 507/2014

                A.RAJESH                                                  Petitioner(s)

                                                        VERSUS

                UNION OF INDIA & ORS.                             Respondent(s)
                (With appln. (s) for directions and permission to appear and
                argue in person and office report)

                Date : 14/07/2014           This petition was called on
                                                 for hearing today.
                CORAM :
                                    HON’BLE MR. JUSTICE H.L. DATTU
                                    HON’BLE MR. JUSTICE ARUN MISHRA

                For Petitioner(s)           Mr. A. Rajesh, In person

                For Respondent(s)

                UPON hearing petitioner-in person the Court made the following
                                          O R D E R

Notice.

No stay.

Tag with W.P.(C) 161 of 2014.

List on 20.08.2014.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.07.14 17:35:00 IST Reason: