Supreme Court - Daily Orders
A.Rajesh vs Union Of India . on 14 July, 2014
¾ ITEM NO.66 COURT NO.2 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 507/2014
A.RAJESH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for directions and permission to appear and
argue in person and office report)
Date : 14/07/2014 This petition was called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. A. Rajesh, In person
For Respondent(s)
UPON hearing petitioner-in person the Court made the following
O R D E R
Notice.
No stay.
Tag with W.P.(C) 161 of 2014.
List on 20.08.2014.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.07.14 17:35:00 IST Reason: