Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 119 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

119. Notice of motions.

- Notice of a motion to refuse any demand shall be given to the Secretary to the District Council one day before the day on which the demand is to be taken up for consideration.