Rajasthan High Court - Jodhpur
Smt. Ajmeri & Ors vs Kishan Nath & Ors on 16 November, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 1733 / 2017
1. Smt. Ajmeri W/o Late Firoz Ansari, Aged About 28 Years, By
Caste Ansari, Resident of House No. 9/18, K.K. Colony, Basni,
Jodhpur.
2. Lahina Khatun D/o Late Firoz Ansari, Aged About 12 Years, By
Caste Ansari, Resident of House No. 9/18, K.K. Colony, Basni,
Jodhpur.
3. Rubina D/o Late Firoz Ansari, Aged About 9 Years, By Caste
Ansari, Resident of House No. 9/18, K.K. Colony, Basni, Jodhpur.
4. Arif S/o Late Firoz Ansari, Aged About 8 Years, By Caste Ansari,
Resident of House No. 9/18, K.K. Colony, Basni, Jodhpur. The
Appellant No. 2 to 4 Being Minor Through Natural Guardian Mother
Smt. Ajmeri W/o Late Firoz Ansari.
5. Diljan Ansari S/o Shri Mohammed Vasir, By Caste Ansari,
Resident of House No. 9/18, K.K. Colony, Basni, Jodhpur.
6. Jamiran W/o Shri Diljan Ansari, By Caste Ansari, Resident of
House No. 9/18, K.K. Colony, Basni, Jodhpur.
----Appellants
Versus
1. Kishan Nath S/o Shri Om Nath, By Caste Nath, Resident of Devi
Sagar, Krishi Farm, Vinayika, Jodhpur. (Driver of Scorpio No. RJ
43CA 0007)
2. Chatur Singh S/o Shri Sultan Singh, Resident of Village Palina
Tehsil Phalodi District Jodhpur. (Owner of Scorpio No. Rj 43CA
0007)
3. The Oriental Insurance Company, Residency Road Jodhpur.
(Insurere of Scorpio No. RJ 43CA 0007)
----Respondents
_____________________________________________________
For Appellant(s) : Mr. Anil Kaushik.
For Respondent(s) : Mr. UCS Singhvi.
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 16/11/2017 Learned counsel for the appellants seeks withdrawal of the appeal.
The same is, therefore, dismissed as withdrawn.
(ARUN BHANSALI)J. Sumit-86