Supreme Court - Daily Orders
V. Ranga Durai And Ors. vs S. Jayalakshmi And Anr on 6 December, 2018
Bench: S.A. Bobde, L. Nageswara Rao, R. Subhash Reddy
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.7708 OF 2009
V. RANGA DURAI & ORS. APPELLANT(S)
VERSUS
S. JAYALAKSHMI & ANR. RESPONDENT(S)
O R D E R
Having having learned counsel appearing for the parties and upon perusal of the record, we find no merit in this appeal and it is dismissed accordingly.
....................J [S. A. BOBDE] ....................J [L. NAGESWARA RAO] ....................J [R. SUBHASH REDDY] NEW DELHI;
DECEMBER 06, 2018.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.12.06 16:55:59 IST Reason: ITEM NO.111 COURT NO.4 SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No.7708/2009 V. RANGA DURAI & ORS. Appellant(s) VERSUS S. JAYALAKSHMI & ANR. Respondent(s)
Date : 06-12-2018 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE R. SUBHASH REDDY For Appellant(s) Mr. S. Nandakumar, Adv.
Ms. Deepika Nandakumar, Adv. Mr. M.S. Sarankumar, Adv.
Mr. Vishnu Prasath, Adv.
Mr. V. N. Raghupathy, AOR For Respondent(s) Mr. R. Anand Padmanabhan, Adv.
Mr. Prawal Chaturvedi, Adv. Ms. Nishaka Tayagi, Adv.
For Mr. Pramod Dayal, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR (Signed Order is placed on the file)