Kerala High Court
Abdul Rahim. A vs K.U.Shiraz on 15 September, 2025
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
2025:KER:68394
Cont. Case () No.2129 of 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 15TH DAY OF SEPTEMBER 2025 / 24TH BHADRA, 1947
CON.CASE(C) NO. 2129 OF 2025
AGAINST THE JUDGMENT DATED 21.07.2025 IN OP (RC)
NO.118 OF 2025 OF HIGH COURT OF KERALA
PETITIONER/RESPONDENT:
ABDUL RAHIM. A, AGED 74 YEARS, S/O. ABOOBECKER
KUNJU, RESIDING AT HASNA DALE, NO. 128,
LEKSHMANA NAGAR, ASHRAMAM P.O, KOLLAM EAST
VILLAGE, KOLLAM TALUK, KOLLAM DISTRICT, PIN -
691 002
BY ADVS.
SRI.K.R.SUNIL
SMT.SHILPA K.K.
RESPONDENT/PETITIONER:
K.U.SHIRAZ, AGED 53 YEARS, S/O. HAMZA, NEHA
LEATHER, PK.V. BUILDINGS MARKET ROAD, ERNAKUALAM
DISTRICT RESIDING AT NOORJAHAN, SHENOY ROAD,
KALOOR P.O, KALOOR KARA, ELAMKULAM VILLAGE,
KANNAYANNUR TALUK, ERNAKULAM DISTRICT, PIN - 682
017
M.R. SARIN
2025:KER:68394
Cont. Case () No.2129 of 2025
2
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 15.09.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:68394
Cont. Case () No.2129 of 2025
3
JUDGMENT
A. Muhamed Mustaque , J.
The learned counsel for the petitioner submits that the directions in the Judgment dated 21.07.2025 in O.P. (RC) No.118 of 2025 have been complied with. Recording the said submission, the Contempt Case is closed.
Sd/-
A.MUHAMED MUSTAQUE JUDGE Sd/-
HARISANKAR V. MENON JUDGE PR 2025:KER:68394 Cont. Case () No.2129 of 2025 4 APPENDIX OF CON.CASE(C) 2129/2025 PETITIONER ANNEXURES Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN O.P.(RC) NO.118/2025 DATED 21/07/2025