Delhi High Court - Orders
Apeejay Surrendra Park Hotels Limited vs Silver Streak Hotels Private Limited on 14 May, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 22/2025
APEEJAY SURRENDRA PARK HOTELS LIMITED.....Petitioner
Through: Ms. Roshni Ojha, Advocate.
versus
SILVER STREAK HOTELS PRIVATE LIMITED.....Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.05.2025
I.A. 12226/2025
1. This is an application preferred on behalf of the Petitioner under Order 23 Rule 1 CPC for withdrawal of the present petition in light of the settlement.
2. Learned counsel for the Petitioner does not press this application as the petition stands disposed of on 08.05.2025.
3. Application is disposed of as not pressed.
JYOTI SINGH, J MAY 14, 2025/shivam This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 01:57:32