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[Cites 0, Cited by 0] [Section 32(8)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(8)(c) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(c)make recommendations to the Syndicate on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates for which involves expenditure in excess of the amount provided for in the annual financial estimates;