Section 98 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
98. Budget of the Marketing Board.
- The Marketing Board shall meet annually not later than two months preceding the commencement of the financial year to prepare and adopt budget of income and expenditure for the next year in the Form 'U' appended hereto and shall submit the same to the State Marketing Officer for sanction within a period of thirty days before the closure of the year:Provided that the Marketing Board shall be competent to incur expenditure provisionally, as per the budget passed by the Marketing Board in case the sanction of the State Marketing Officer is not received within a period of thirty days from the date of submission of the budget.
