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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(2)The T-Swift Board, On Receipt of Self-Certification By The Applicant Shall Arrange In Principle Approval To The Mega Projects Which Shall Serve As Deemed Approval For All Provisional Practical Purposes For Project Kick Off.Explanation. The definition of Mega Project will be decided by the State Government from time to time.