Supreme Court - Daily Orders
State Of U.P. vs Riyasat Ali on 19 September, 2014
Bench: Dipak Misra, Vikramajit Sen
ITEM NO.34 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15250/2014
(Arising out of impugned final judgment and order dated 07/01/2014
in CMWP No. 62665/2009 passed by the High Court Of Judicature at
Allahabad)
STATE OF U.P. AND ORS. Petitioner(s)
VERSUS
RIYASAT ALI Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 19/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Ravi Prakash Mehrotra, Adv.
Mr. Abhinav Malik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.09.20 10:36:32 IST Reason: