Delhi High Court - Orders
Drdo Aided Schools Staff Association vs Union Of India & Ors on 13 January, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16930/2025 & CM APPL. 69595/2025, CM APPL.
2002/2026
DRDO AIDED SCHOOLS STAFF ASSOCIATION .....Petitioner
Through: Ms. Shruti Bist & Mr. Goverdhan,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Tanvi Nigam, SPC, Mr. Rishabh
Duggal, GP & Mr. Ram Kuber Singh,
Advs for R-UOI
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 13.01.2026
1. It is already 04:15 P.M and the undersigned is scheduled to be a part of Special Bench at 04:15 P.M., thus, it would not be possible to hear the matter today.
2. Re-notify on 21st May, 2026.
SANJEEV NARULA, J JANUARY 13, 2026/jk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/01/2026 at 20:37:31