Delhi High Court - Orders
State vs Md Habeeb & Ors on 15 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 396/2017, CRL.M.A. 8888/2017 & 1347/2023
STATE ..... Petitioner
Through: Mr. Yudhvir Singh Chauhan, APP for
State with SI Narender Singh, P.S.
Chandni Mahal.
versus
MD HABEEB & ORS ..... Respondents
Through: Ms. Anu Berry and Mr. Navjot
Kwatra, proxy counsel for
Mr. Gaurav Seth, Advocate.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 15.09.2023
1. Ms. Anu Berry, proxy counsel for the respondents stated that the main counsel Mr. Gaurav Seth, Advocate is busy in another court although, he appeared in the morning when the case was called for hearing for the first time.
2. List on 14.12.2023.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 15, 2023 N This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:03:16