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Gujarat High Court

Jivangar vs Chuda on 15 March, 2010

Author: Ks Jhaveri

Bench: K.S.Jhaveri

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCA/10918/1994	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 10918 of 1994
 

 
=========================================================

 

JIVANGAR
H GOSWAMI - Petitioner(s)
 

Versus
 

CHUDA
GRAM PANCHAYAT - Respondent(s)
 

=========================================================
 
Appearance
: 
MS
REKHA B MAHARAJA for
Petitioner(s) : 1, 
RULE NOT RECD BACK for Respondent(s) : 1, 
RULE
SERVED for Respondent(s) :
1, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE K.S.JHAVERI
		
	

 

 
 


 

Date
: 15/03/2010
 

ORAL
ORDER

In view of the fact that the learned advocate for the petitioner has shifted to United States of America, the Registry is directed to issue notice to the petitioner, returnable on 19th April 2010.

(K.S. Jhaveri, J) Aakar     Top