Gujarat High Court
Jivangar vs Chuda on 15 March, 2010
Author: Ks Jhaveri
Bench: K.S.Jhaveri
Gujarat High Court Case Information System
Print
SCA/10918/1994 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 10918 of 1994
=========================================================
JIVANGAR
H GOSWAMI - Petitioner(s)
Versus
CHUDA
GRAM PANCHAYAT - Respondent(s)
=========================================================
Appearance
:
MS
REKHA B MAHARAJA for
Petitioner(s) : 1,
RULE NOT RECD BACK for Respondent(s) : 1,
RULE
SERVED for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE K.S.JHAVERI
Date
: 15/03/2010
ORAL
ORDER
In view of the fact that the learned advocate for the petitioner has shifted to United States of America, the Registry is directed to issue notice to the petitioner, returnable on 19th April 2010.
(K.S. Jhaveri, J) Aakar Top