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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(23) in Arunachal Pradesh University Act, 2012

(23)to regulate the conduct of and enforce discipline among the students of the University and the Colleges and Institutions including Hostels and take such disciplinary measures in this regard as may be deemed necessary by the University;