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Union of India - Section

Section 11 in Sukanya Samriddhi Account Scheme, 2019

11. Power to relax.

- Where the Central Government is satisfied that the operation of any of the provisions of this Scheme causes undue hardship to the account holder, it may, by order and for reasons to be recorded in writing, relax the requirement of that provision or provisions in respect of such account holder, in a manner not inconsistent with the provisions of the Act.FORM - 1[See sub-paragraph (3) of paragraph 3](Application for opening an account)
To   {|
Paste photograph ofapplicant/s
|-| The Postmaster/Manager..................................................................................................................|-| Sir,|}I .............................(Applicant/guardian) hereby apply for opening of an account under______________________________________Sukanya Samriddhi Account Scheme in your Post Office/Bank.
I tender herewith(Rs........................................................................................)No..................... date.......... as initial deposit. Myparticulars are as under:- Rs........................../- incash/Cheque/DD.
1. Name of the Depositor.....................................................................  
Date of Birth ......... ........... ..................
  (DD / MM / YYYY )
  (In words).................................
2. Name of Guardian .....................................................................
Husband/Father /mother's name .....................................................................
Date of Birth ......... ........... ..................
  (DD / MM / YYYY )
  (In words).................................
   
3. Aadhaar Number of guardian  
....................................................................  
4. Permanent Account Number (PAN) of guardian  
....................................................................  
5. Present Address ...................................................................
Permanent Address  
...................................................................  
...................................................................  
6. Contact details Telephone Number...........................
  Mobile Number.................................
  EmailID................................................
7. Type of Account Minor
8. (*)Details of Birth Certificate of the depositor ................................................................
  (a) Certificate No.................................................................................
  (b) Date of Issue................................................................................
  (c) Issuing authority................................................................................
9. Details of other KYC documents attached 1. Proof of identification
  ...................................................
  2. Address proof
  ...................................................
(The following documents are accepted as valid documents for the purpose of identification and address proof: