Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] Bombay Presidency - Subsection Section 20(3)(b) in The Bombay Forest Rules, 1942 (b)in the tract of forest specified in an order made under sub-rule (2) in respect of the species of animals specified in such order: